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Rajasthan High Court Stays Construction of Any Road Passing Through Lakes in Udaipur - (13 Sep 2021)

CIVIL

Rajasthan High Court has stayed the construction of any road passing through any of the lakes in Udaipur. The order has been passed by a Division Bench of Justices Sangeeta Lodha and Vinit Kumar Mathur in an application for stay of tender notices issued in this regard.

Tags : RAJASTHAN HIGH COURT   CONSTRUCTION OF ANY ROAD PASSING THROUGH LAKES IN UDAIPUR  

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