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SC Issues Notice in Pleas Challenging 27% OBC, 10% EWS Reservations in NEET All India Quota - (13 Sep 2021)

EDUCATION

Supreme Court has issued notice in a writ petition challenging the decision of the Central Government to implement 27% OBC and 10% EWS reservation in the All India Quota category of NEET admissions for medical course. The Court has issued notice in the petition, which also seeks to quash the notification dated July 29, 2021, issued by Medical Counselling Committee for providing the implementation of the said reservation policy.

Tags : SUPREME COURT EWS RESERVATIONS IN NEET ALL INDIA QUOTA

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