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Allahabad HC Upholds Convictions in Noida Land Plot Scam - (25 Feb 2016)

Allahabad HC has upheld Ex- Uttar Pradesh Chief Secretary Neera Yadav and IAS officer Rajeev Kumar's conviction in a scam related to plots of land in Noida.

Tags : ALLAHABAD HC   NOIDA LAND PLOT SCAM  

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