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Bombay HC Dismisses Application Filed by Jafar Ali Sher Ali Sayyad Seeking Quashing of FIR - (13 Sep 2021)

CRIMINAL

Bombay High Court has dismissed an Application filed by one Jafar Ali Sher Ali Sayyad, seeking to quash a First Information Report registered against him for allegedly posting an abusive and disrespectful message about Goddess Durga on a WhatsApp group.

Tags : BOMBAY HIGH COURT   QUASHING OF FIR  

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