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Calcutta HC Quashes FIR Against Journalist for His Tweet Questioning Govt's COVID Quarantine Policy - (13 Sep 2021)

CRIMINAL

Calcutta High Court has quashed a First Information Report registered against a port-Blair journalist, Zubair Ahmad for his tweet questioning the COVID quarantine policy adopted by the Government.

Tags : CALCUTTA HIGH COURT   TWEET QUESTIONING GOVT'S COVID QUARANTINE POLICY  

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