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Delhi HC Questions West Bengal Over Handling of AIS Officers Seeking Inter-Cadre Transfer - (13 Sep 2021)

CIVIL

Delhi High Court has questioned West Bengal over its handling of the requests of All India Service (AIS) officers seeking inter-cadre transfer to other States. The Court has said that the West Bengal government was trotting out shortage of officers, as the reason, for rejecting the request of inter-cadre transfer, without placing the relevant material on record.

Tags : DELHI HIGH COURT   HANDLING OF AIS OFFICERS  

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