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Delhi HC Seeks Response on Widow's Plea Seeking Ex-Gratia Compensation - (10 Sep 2021)

CIVIL

Delhi High Court has sought response of the Centre and National Disaster Management Authority on plea filed by a widow, seeking ex-gratia compensation on account of her husband's death due to Covid-19.

Tags : DELHI HIGH COURT   WIDOW'S PLEA SEEKING EX-GRATIA COMPENSATION  

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