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Delhi HC Seeks Response of CBI in Bail Plea Filed by Anil Deshmukh’s Lawyer, Anand Daga - (10 Sep 2021)

CIVIL

Delhi High Court has sought response of the Central Bureau of Investigation (CBI) in the bail plea filed by former Maharashtra Home Minister Anil Deshmukh's lawyer, Anand Daga in connection with the allegations of leaking sensitive information thereby subverting investigation into the corruption case.

Tags : DELHI HIGH COURT   ANIL DESHMUKH’S LAWYER   ANAND DAGA  

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