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Calcutta HC Imposes Stay on Rustication Order of 3 Students of Visva Bharati University - (10 Sep 2021)

EDUCATION

Calcutta High Court has imposed an interim stay on the rustication order of three students of Visva Bharati Univeristy (VBU) and permitted them to join classes and participate in other academic activities.

Tags : CALCUTTA HIGH COURT   RUSTICATION ORDER OF 3 STUDENTS OF VISVA BHARATI UNIVERSITY  

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