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Kerala HC Stays Stay on Decree Against Expulsion of Members for Marrying Outside Diocese - (10 Sep 2021)

CIVIL

Kerala High Court has stayed the operation of an order of a District Court in Kerala which had in turn stayed a declaration given by a civil court that the practice of endogmay in Knanaya Catholic Church was unconstitutional.

Tags : KERALA HIGH COURT   DECREE AGAINST EXPULSION OF MEMBERS  

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