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Allahabad HC Transfers Probe into Alleged Custodial Death of Man into CBI - (10 Sep 2021)

CRIMINAL

Allahabad High Court has transferred a probe into the alleged custodial death of a 24-year-old man to the Central Bureau of Investigation (CBI) as it prima facie found that officers of the I.P.S. rank have some involvement in the murder/death of the deceased.

Tags : ALLAHABAD HIGH COURT   ALLEGED CUSTODIAL DEATH OF MAN  

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