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SC Grants Protection from Arrest to Man Accused of Raping Olympian Mayookha Johny's Friend - (10 Sep 2021)

CRIMINAL

Supreme Court has granted protection from arrest to C.C Johnson, the man accused of raping Olympian Mayookha Johny's friend, and for capturing her nude photographs to blackmail her.

Tags : SUPREME COURT   MAN ACCUSED OF RAPING OLYMPIAN MAYOOKHA JOHNY'S FRIEND  

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