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Delhi High Court Disposes Plea Alleging Dead Rat in Amul Buttermilk Packet - (10 Sep 2021)

CONSUMER

Delhi High Court has refused to entertain a woman's plea alleging that a dead rat or rotten chicken flesh was found in Amul's buttermilk Packet, thereby affecting her mental and physical well being post its consumption. The petitioner had sought a compensation of Rs. 20 lakhs.

Tags : DELHI HIGH COURT   DEAD RAT IN AMUL BUTTERMILK PACKET  

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