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Madras HC Reprimands Practice of Displaying Photographs of CM on School Bags - (10 Sep 2021)

CIVIL

Madras High Court has reprimanded the practice of displaying photographs of Chief Ministers or other public functionaries on school bags, textbooks and stationery to be used by school children and accordingly directed that such a practice must be discontinued with immediate effect.

Tags : MADRAS HIGH COURT   PRACTICE OF DISPLAYING PHOTOGRAPHS OF CM ON SCHOOL BAGS  

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