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SC Dismisses Plea Challenging Manipur Speaker's Decision to Accept 3 BJP MLAs' Resignation - (10 Sep 2021)

CIVIL

Supreme Court has dismissed a special leave petition filed challenging Manipur High Court's order of upholding the decision of the Manipur Legislative Assembly Speaker to accept the resignation of 3 BJP MLAs T. Thangzalam Haokip, Samuel Jendai and S. Subhaschandra Singh.

Tags : SUPREME COURT   3 BJP MLAS' RESIGNATION  

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