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Bombay HC Directs Shifting of Terminally Ill Undertrial Prisoner in Naxal Blast Case - (09 Sep 2021)

CRIMINAL

Bombay High Court has allowed a terminally ill prison inmate suffering from stage four cancer to take palliative care or pain management at a hospice in Mumbai. The Court has directed officials to shift Nirmala Kumari Uppunganti, accused in the 2019 Gadchiroli IED Blasts, from Byculla Women's prison to the Shanti Avedna Sadan hospice in Bandra.

Tags : BOMBAY HIGH COURT   SHIFTING OF TERMINALLY ILL UNDERTRIAL PRISONER  

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