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SC Dismisses Writ Petition Seeking Changing of Exam Centre of NEET PG 2021 - (09 Sep 2021)

EDUCATION

Supreme Court has dismissed a writ petition filed by doctors seeking directions to allow change of exam centre option and to postpone the conduct of NEET PG 2021 till National Board of Examination allows such option. The Court has dismissed the petition after observing that the COVID situation is improving in the country and there are few travel restrictions in force.

Tags : SUPREME COURT   CHANGING OF EXAM CENTRE OF NEET PG 2021  

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