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Karnataka HC Asks Rajiv Gandhi University of Health Sciences to Re-Conduct Practical Exams - (09 Sep 2021)

EDUCATION

Karnataka High Court has directed the Rajiv Gandhi University of Health Sciences to re-conduct the 'Practical Examinations' for eight final year students who were declared failed in the exams conducted in March 2021.

Tags : KARNATAKA HIGH COURT   RE-CONDUCT PRACTICAL EXAMS  

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