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Delhi HC on Plea Challenging System of Awarding Gallantry Medals to Armed Forces as Arbitrary - (09 Sep 2021)

DEFENCE

Delhi High Court has dismissed as withdrawn a petition filed by a retired defence personnel, alleging that the current system of awarding gallantry medals to armed forces personnel is arbitrary and does not follow merit.

Tags : DELHI HIGH COURT   SYSTEM OF AWARDING GALLANTRY MEDALS  

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