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Telangana HC Directs to Consider Pleas of Aspirants Seeking Exemption from Appearing in NEET 2021 - (09 Sep 2021)

CIVIL

Telangana High Court has directed the Medical Council of India to consider as representation the pleas of certain overseas Indian citizens, seeking exemption from appearing for NEET examination scheduled on 12th September, 2021.

Tags : TELANGANA HIGH COURT   EXEMPTION FROM APPEARING IN NEET 2021  

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