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SC Grants Time to Suraz India Trust Chairman Rajiv Daiya for Unconditional Apology in Contempt Case - (09 Sep 2021)

CONTEMPT OF COURT

Supreme Court has granted three days time to Suraz India Trust Chairman Rajiv Daiya to tender an unconditional apology for scandalizing the Court and withdraw 'all what he has said'.

Tags : SUPREME COURT   RAJIV DAIYA  

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