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SEBI: Principal Officer to Obtain Certification from National Institute of Securities Markets - (09 Sep 2021)

CAPITAL MARKET

Securities and Exchange Board of India (SEBI) has notified that the Principal Officer having decision making authority related to fund management has to obtain certification from National Institute of Securities Markets.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   CERTIFICATION FROM NATIONAL INSTITUTE OF SECURITIES MARKETS  

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