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Andhra Pradesh High Court Refuses to Allow Setting Up Ganesh Idols in Public Places - (09 Sep 2021)

CIVIL

Andhra Pradesh High Court has refused to allow the installation of idols of Lord Ganesha at public places, but said it has no objection to setting up the idols in private precincts subject to compliance with COVID regulations.

Tags : ANDHRA PRADESH HIGH COURT   GANESH IDOLS  

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