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NGT Directs DM to Furnish Report on Encroachment by Private Developer - (09 Sep 2021)

ENVIRONMENT

National Green Tribunal has directed the District Magistrate to furnish a report within one month in a plea seeking action against encroachment by a private developer in Ghaziabad. The plea alleged that despite complaints, the district administration had failed to take remedial action against the encroachment which was detrimental to the environment.

Tags : NATIONAL GREEN TRIBUNAL   ENCROACHMENT BY PRIVATE DEVELOPER  

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