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Delhi HC Directs Google, Facebook to Block Websites, Domain Names Infringing 'AAJ TAK' Trademark - (08 Sep 2021)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court has directed Google and Facebook to block or suspend certain websites and domain names for infringing trademark 'AAJ TAK'. The Court has extended the interim injunction order passed in September, 2020 in the matter to be applicable to such websites and domain names wherein the Court was of the view that the plaintiff company had established a prima facie case in its favour.

Tags : DELHI HIGH COURT   WEBSITES   DOMAIN NAMES INFRINGING 'AAJ TAK' TRADEMARK  

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