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Supreme Court Grants 2 Months Protection to 'The Wire' Journalists from 3 UP Police FIRS - (08 Sep 2021)

CIVIL

Supreme Court has granted two months protection to the "The Wire" and three of its reporters from three FIRs registered against them by the Uttar Pradesh Police over some of the reports published by the portal.

Tags : SUPREME COURT   PROTECTION TO 'THE WIRE' JOURNALISTS  

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