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Delhi High Court Transfers Probe Into Alleged Murder of Tihar Inmate Ankit Gujjar to CBI - (08 Sep 2021)

CRIMINAL

Delhi High Court has transferred the probe into 29 year old Tihar Jail inmate, Ankit Gujjar's alleged murder inside the jail premises, from Delhi Police to Central Bureau of Investigation (CBI).

Tags : DELHI HIGH COURT   ALLEGED MURDER OF TIHAR INMATE ANKIT GUJJAR  

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