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Supreme Court Upholds Extension of Tenure of ED Director SK Mishra - (08 Sep 2021)

SERVICE

Supreme Court has refused to interfere with the extension of tenure given to the Director of Enforcement Directorate Sanjay Kumar Mishra. The Court has refused to interfere with the order passed by the Union Government on November 13, 2020 which retrospectively amended the appointment order of the present ED Director to give him one more year in office.

Tags : SUPREME COURT   TENURE OF ED DIRECTOR SK MISHRA  

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