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Delhi HC Closes Plea Against Alleged Gathering of Foreign Nationals Seeking Asylum - (08 Sep 2021)

CIVIL

Delhi High Court has closed the plea against the alleged gathering and squatting of a large number of foreign nationals in Delhi's Vasant Vihar area, seeking asylum, taking note of the stand taken by the Delhi Government that the Afghan nationals who were protesting outside the UNHRC Office have been removed.

Tags : DELHI HIGH COURT   GATHERING OF FOREIGN NATIONALS SEEKING ASYLUM  

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