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Supreme Court Grants Ad Interim Bail to 97 Convicts Lodged In UP Jails for Over 20 Years - (08 Sep 2021)

CRIMINAL

Supreme Court has granted ad-interim bail to 97 convicts lodged in two different jails of Uttar Pradesh for over 20 years. The Court has also issued notice in two writ petitions filed seeking release of the petitioners languishing in Jails of Agra and Varanasi.

Tags : SUPREME COURT   AD INTERIM BAIL  

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