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Supreme Court Rejects Bail Pleas of Cops in Custody in Jayaraj Bennix Custodial Death Case - (08 Sep 2021)

CRIMINAL

Supreme Court has refused to grant bail to Inspector S Sridhar and Sub Inspector P Raghu Ganesh who were charge-sheeted as accused(s) by the CBI in the Jayaraj-Bennix case, in which a father-son duo were brutally murdered in police custody last year.

Tags : SUPREME COURT   JAYARAJ BENNIX CUSTODIAL DEATH CASE  

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