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Supreme Court Orders Release of Alleged Lashkar-e-Taiba Member Imprisoned for Over 15 years - (08 Sep 2021)

CIVIL

Supreme Court has ordered the release of an alleged Lashkar-e-Taiba Member incarcerated since 2006 in Kalaburgi jail in a case related to recovery of a pistol and two hand grenades.

Tags : SUPREME COURT   LASHKAR-E-TAIBA MEMBER  

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