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Karnataka HC Dismisses PIL Alleging Planting of Saplings on Government Land - (08 Sep 2021)

ENVIRONMENT

Karnataka High Court has dismissed a Public Interest Litigation petition, which had alleged that sapling are being planted on government lands by collecting huge donations from the public, appreciating the steps taken by Isha Outreach for afforestation through Cauvery Calling project.

Tags : KARNATAKA HIGH COURT   PLANTING OF SAPLINGS ON GOVERNMENT LAND  

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