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SC Declines to Intervene in Order Refusing to Restrain Shulurmattam Police in Nilgiris District - (08 Sep 2021)

CRIMINAL

Supreme Court has declined to intervene in a Madras High Court order refusing to restrain the Shulurmattam police in the Nilgiris district from conducting further investigation into the Kodanad estate heist-cum-murder case of 2017.

Tags : SUPREME COURT   ORDER REFUSING TO RESTRAIN SHULURMATTAM POLICE  

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