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Securities and Exchange Board of India Proposes T+1 Settlement Cycle from January 1 - (08 Sep 2021)

CAPITAL MARKET

Securities and Exchange Board of India has proposed a ‘Trade-plus-one’ (T+1) settlement cycle from 1st January, 2022, where the trades will get settled the day after the transaction. Initially, exchanges can pick the stocks where they want to offer the next-day settlement.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   T+1 SETTLEMENT CYCLE  

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