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Punjab and Haryana HC Takes Cognizance on Allegation of Rapes By Rioters During Jat Stir - (25 Feb 2016)

Punjab and Haryana HC has taken cognizance of media reports that some women, who were commuting on Delhi-Ambala highway (NH-1), had been allegedly stripped and raped by rioters during the violent Jat agitation.

Tags : PUNJAB AND HARYANA HC   JAT AGITATION  

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