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Allahabad HC Quashes Govt Order Cancelling Retailer's License for Selling Beef, Hurting Sentiments - (07 Sep 2021)

CIVIL

Allahabad High Court has quashed an order of a Food Safety Officer who cancelled the retailer license of a man, named Ikrar Husain, obtained under the Food Safety and Standards Act, 2006 which was otherwise valid up to January 21, 2022.

Tags : ALLAHABAD HIGH COURT   RETAILER'S LICENSE FOR SELLING BEEF   HURTING SENTIMENTS  

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