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Allahabad High Court Refuses to Quash FIR Against Poet Munnawar Rana - (07 Sep 2021)

CRIMINAL

Allahabad High Court has refused to quash the FIR registered against Urdu Poet Munawwar Rana for his remark made to a news channel comparing Maharshi Valmiki, who wrote the Ramayana, to the Taliban.

Tags : ALLAHABAD HIGH COURT   POET MUNNAWAR RANA  

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