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Delhi Court Grants Interim Bail to Accused Who Suffered Bullet Injury During Riots - (07 Sep 2021)

CRIMINAL

Delhi Court has granted three months interim bail to one Mohd. Shahid, accused in a riots case, after taking note of the precarious health conditions faced by him inside jail.

Tags : DELHI COURT   INTERIM BAIL TO ACCUSED WHO SUFFERED BULLET INJURY DURING RIOTS  

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