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Calcutta HC Imposes Costs on WB Primary Education Board President - (07 Sep 2021)

CIVIL

Calcutta High Court has imposed costs to the tune of Rs 3.8 lakhs on the President of the West Bengal Board of Primary Education Manik Bhattacharya on finding that there was an attempt to distort an earlier order of the Court pertaining to the Primary Teacher Eligibility Test (TET) of 2014 in order to avoid compliance.

Tags : CALCUTTA HIGH COURT   WB PRIMARY EDUCATION BOARD PRESIDENT  

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