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SC: Will Verify If Khori Gaon Demolitions Were Carried Out As Per Directions - (07 Sep 2021)

CIVIL

Supreme Court has observed that once the demolition of unauthorised structures that have been planned by the Municipal Corporation of Faridabad at Khori Gaon is done, the action taken by the Corporation will be verified by the Court through an independent source.

Tags : SUPREME COURT   KHORI GAON DEMOLITIONS  

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