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Supreme Court Refuses to Entertain Plea for Opening Singhu Border - (07 Sep 2021)

CIVIL

Supreme Court has refused to entertain a plea filed by residents of Sonipat seeking opening of the roads connecting Delhi and Haryana at Singhu border, which have been blocked by farmers protesting against three agriculture laws and asked the petitioners to approach the High Court.

Tags : SUPREME COURT   PLEA FOR OPENING SINGHU BORDER  

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