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SC Issues Notice in Pleas Challenging 27% OBC, 10% EWS Reservations in NEET All India Quota - (06 Sep 2021)

CIVIL

Supreme Court has issued notice in a writ petition challenging the decision of the Central Government to implement 27% OBC and 10% EWS reservation in the All India Quota category of NEET admissions for medical course.

Tags : SUPREME COURT   EWS RESERVATIONS IN NEET ALL INDIA QUOTA  

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