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SC Issues Notice to Centre and Passport Office on Plea by Prashant Bhushan - (24 Feb 2016)

SC has issued notice to Centre and Regional Passport Office at Ghaziabad on plea of lawyer Prashant Bhushan who gets passport for a period of only one year on account of some FIRs lodged against him for allegedly taking part in protests and 'dharna’.

Tags : SC   PRASHANT BHUSHAN   PASSPORT  

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