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Supreme Court Seeks Delhi Police's Response on Timeline to Probe into Religare Finvest Case - (06 Sep 2021)

CRIMINAL

Supreme Court has asked Delhi Police to apprise the Court about the time that would be taken to complete investigation against Shivinder Mohan Singh, former Fortis Healthcare promoter accused in a money laundering case.

Tags : SUPREME COURT   RELIGARE FINVEST CASE  

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