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Delhi Court Extends CBI Custody of Anil Deshmukh's Lawyer Anand Daga, Sub Inspector - (06 Sep 2021)

CRIMINAL

Delhi Court has extended the CBI custody of former Maharashtra Home Minister Anil Deshmukh's lawyer, Anand Daga and Sub-Inspector Abhishek Tiwari by two days on the allegations of leaking sensitive information thereby subverting investigation into the corruption case.

Tags : DELHI COURT   ANIL DESHMUKH'S LAWYER ANAND DAGA   SUB INSPECTOR  

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