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Kerala High Court Urges Complete Abolition of Gawking Wages in the State - (06 Sep 2021)

LABOUR AND INDUSTRIAL

Kerala High Court has condemned the ongoing practice of charging 'gawking wages' in the State despite a Government Order in 2018 to abolish the same. Popularly referred to as nokukooli in Malayalam, this is a much-reviled practice where loaders charge fees without working.

Tags : KERALA HIGH COURT   ABOLITION OF GAWKING WAGES IN THE STATE  

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