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Delhi HC Issues Notice in bail Plea Accused in Anti-Muslim Sloganeering at Jantar Mantar - (06 Sep 2021)

CIVIL

Delhi High Court has issued notice on the regular bail plea moved by Preet Singh, accused in connection with the alleged inflammatory and anti-Muslim sloganeering at Jantar Mantar.

Tags : DELHI HIGH COURT   ANTI-MUSLIM SLOGANEERING AT JANTAR MANTAR  

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