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ITAT, Bangalore Grants Partial Relief to Google Ireland Where Tribunal Expedited Hearing - (06 Sep 2021)

DIRECT TAXATION

Income Tax Appellate Tribunal (ITAT), Bangalore has granted partial relief to Google Ireland where the Tribunal expedited the hearing and posted the matter for final hearing on 16th September 2021.

Tags : INCOME TAX APPELLATE TRIBUNAL   PARTIAL RELIEF TO GOOGLE IRELAND  

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