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SEBI Directs Investors to Link PAN with Aadhaar Before September 30 - (06 Sep 2021)

DIRECT TAXATION

Securities Exchange Board of India (SEBI) has directed the investors to link PAN with Aadhaar before September 30th, 2021. As per Central Board of Direct Taxes (CBDT) notification G.S.R 112(E) dated February 13, 2020, the Permanent Account Number (PAN) of a person allotted as of July 01, 2017, shall become inoperative if it is not linked with Aadhaar by September 30, 2021, or any other date specified by CBDT.

Tags : SECURITIES EXCHANGE BOARD OF INDIA   LINK PAN WITH AADHAAR  

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